Parsi Marriage and Divorce Act, 1936
पारसी विवाह और विवाह-विच्छेद अधिनियम,1936
An Act to amend the law relating to marriage and divorce among Parsis
- Act number
- Act 3 of 1936
- Year
- 1936
- Enacted on
- 23-04-1936
- In force from
- 22-06-1936
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Parsi Marriage and Divorce Act, 1936 section by section on LawLens.
Official source: India Code