Destruction of Records Act, 1917
अभिलेख नाश-करण अधिनियम,1917
An Act to consolidate and amend the law providing for the destruction or other disposal of certain documents in the possession or custody of Courts and Revenue and other public officers.
- Act number
- Act 5 of 1917
- Year
- 1917
- Enacted on
- 28-02-1917
- In force from
- 28-02-1917
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Destruction of Records Act, 1917 section by section on LawLens.
Official source: India Code