Inflammable Substances Act, 1952
ज्वलनशील पदार्थ अधिनियम, 1952
An Act to declare certain substances to be dangerously inflammable and to provide for the regulation of their import, transport, storage and production by applying thereto the Petroleum Act, 1934, and the rules thereunder, and for certain matters connected with such regulation.
- Act number
- Act 20 of 1952
- Year
- 1952
- Enacted on
- 06-03-1952
- In force from
- 06-03-1952
- Jurisdiction
- Central Act (India)
- Subjects
- Mines And Minerals
Read the full text of Inflammable Substances Act, 1952 section by section on LawLens.
Official source: India Code