Government of Union Territories Act, 1963
संघ राज्यक्षेत्र शासन अधिनियम, 1963
An Act to provide for Legislative Assemblies and Councils of Ministers for certain Union territories and for certain other matters.
- Act number
- Act 20 of 1963
- Year
- 1963
- Enacted on
- 10-05-1963
- In force from
- 13-05-1963
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Government of Union Territories Act, 1963 section by section on LawLens.
Official source: India Code