Enemy Property Act, 1968
शत्रु-सम्पत्ति अधिनियम, 1968
An Act to provide for the continued vesting of enemy property vested in the Custodian of Enemy Property for India under the Defence of India Rules, 1962 and the Defence of India Rules, 1971, and for matters connected therewith.
- Act number
- Act 34 of 1968
- Year
- 1968
- Enacted on
- 20-08-1968
- In force from
- 10-07-1968
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Enemy Property Act, 1968 section by section on LawLens.
Official source: India Code