National Bank for Financing Infrastructure and Development Act, 2021
राष्ट्रीय अवसंरचना वित्तषोषण और विकास बैंक अधिनियम, 2021
An Act to establish the National Bank for Financing Infrastructure and Development to support the development of longterm non-recourse infrastructure financing in India including development of the bonds and derivatives markets necessary for infrastructure financing and to carry on the business of financing infrastructure and for matters connected therewith or incidental thereto.
- Act number
- Act 17 of 2021
- Year
- 2021
- Enacted on
- 28-03-2021
- In force from
- 19th April, 2021- Sections 2, sub-sections (1), (2) and (4) of section 3, 4 to 14, sub-section (3) of section 15, 16 to 23 and 25 to 48 vide notification No. S.O. 1657(E), dated 16th April, 2021, see Gazette of India, Extraordinary, Part II, sec. 3 (ii).
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
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Official source: India Code