Police Act, 1949
पुलिस अधिनियम,1949
An Act to provide for the constitution of a general police-district embracing two or more Union territories and for the establishment of a police force therefor.
- Act number
- Act 64 of 1949
- Year
- 1949
- Enacted on
- 27-12-1949
- In force from
- 27-12-1949
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Police Act, 1949 section by section on LawLens.
Official source: India Code