Hindu Marriage Act, 1955
हिन्दू विवाह अधिनियम, 1955
An Act to amend and codify the law relating to marriage among Hindus.
- Act number
- Act 25 of 1955
- Year
- 1955
- Enacted on
- 18-05-1955
- In force from
- 18-05-1955
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Hindu Marriage Act, 1955 section by section on LawLens.
Official source: India Code