National Institute of Fashion Technology Act, 2006
राष्ट्रीय फैशन प्रौद्योगिकी संस्थानअधिनियम, 2006
An Act to establish and incorporate the National Institute of Fashion Technology for the promotion and development of education and research in fashion technology and for matters connected therewithand incidental thereto.
- Act number
- Act 28 of 2006
- Year
- 2006
- Enacted on
- 13-07-2006
- In force from
- 01-04-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of National Institute of Fashion Technology Act, 2006 section by section on LawLens.
Official source: India Code