Reserve and Auxiliary Air Forces Act, 1952
रिजर्व और सहायक वायु सेना अधिनियम, 1952
An Act to provide for the constitution and regulation of certain Air Force Reserve and also an Auxiliary Air Force and for matters connected therewith.
- Act number
- Act 62 of 1952
- Year
- 1952
- Enacted on
- 22-08-1952
- In force from
- 15-08-1955
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Reserve and Auxiliary Air Forces Act, 1952 section by section on LawLens.
Official source: India Code