Andhra Pradesh Legislative Council Act, 2005
आंध्र प्रदेश विधान परिषद् अधिनियम, 2005
An Act to provide for the creation of Legislative Council for the State of Andhra Pradesh and for matters supplemental, incidental and consequential thereto.
- Act number
- Act 1 of 2006
- Year
- 2006
- Enacted on
- 11-01-2006
- In force from
- 30--03-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Andhra Pradesh Legislative Council Act, 2005 section by section on LawLens.
Official source: India Code