Passports Act, 1967

पासपोर्ट अधिनियम, 1967

An Act to provide for the issue of passports and travel documents, to regulate the departure from India of citizens of India and other persons and for matters incidental or ancillary thereto.

Act number

Act 15 of 1967

Year

1967

Enacted on

24-06-1967

In force from

24-06-1967

Jurisdiction

Central Act (India)

Subjects

Citizenship And Immigration

Read the full text of Passports Act, 1967 section by section on LawLens.

Official source: India Code