Prisons Act, 1894
कारागार अधिनियम,1894
An Act to extend the Indian Easements Act, 1882, to certain areas in which that Act is not in force.
- Act number
- Act 9 of 1894
- Year
- 1894
- Enacted on
- 22-03-1894
- In force from
- 01-07-1894
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law
Read the full text of Prisons Act, 1894 section by section on LawLens.
Official source: India Code