Oil Industry (Development) Act, 1974

तेल उद्योग (विकास ) अधिनियम, 1974

An Act to provide for the establishment of a Board for the development of oil industry and for that purpose to levy a duty of excise on crude oil and natural gas and for matters connected therewith.

Act number

Act 47 of 1974

Year

1974

Enacted on

26-09-1974

In force from

26-09-1974

Jurisdiction

Central Act (India)

Subjects

Taxation, Mines And Minerals

Read the full text of Oil Industry (Development) Act, 1974 section by section on LawLens.

Official source: India Code