Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
पशुओं में संक्रामक और सांसर्गिक रोगों का निवारण और नियंत्रण अधिनियम, 2009
An Act to provide for the prevention, control and eradication of infectious and contagious diseases affecting animals, for prevention of outbreak or spreading of such diseases from one State to another, and to meet the international obligations of India for facilitating import and export of animals and animal products and for matters connected therewith or incidental thereto.
- Act number
- Act 27 of 2009
- Year
- 2009
- Enacted on
- 20-03-2009
- In force from
- 25-08-2009
- Jurisdiction
- Central Act (India)
- Subjects
- Animal Welfare
Read the full text of Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009 section by section on LawLens.
Official source: India Code