parel investments and trading private limited and domestic gas private limited (taking over of management) repeal act, 2005
परेल इनवेस्टमेंट्स एण्ड ट्रेडिंग प्राइवेट लिमिटेड तथा डोमेस्टिक गैस प्राइवेट लिमिटेड (प्रबन्ध-ग्रहण) निरसन अधिनियम, 2005
An Act to repeal the Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979.
- Act number
- Act 14 of 2005
- Year
- 2005
- Enacted on
- 31-03-2005
- In force from
- 31-03-2005
- Jurisdiction
- Central Act (India)
- Subjects
- Companies And Corporate Law
Read the full text of parel investments and trading private limited and domestic gas private limited (taking over of management) repeal act, 2005 section by section on LawLens.
Official source: India Code