Dadra and Nagar Haveli Act, 1961
दादरा और नागर हवेली अधिनियम, 1961
An Act to make provision for the representation of the Union territory of Dadra and Nagar Haveli in Parliament and for the administration of that Union territory and for matters connected therewith.
- Act number
- Act 35 of 1961
- Year
- 1961
- Enacted on
- 02-09-1961
- In force from
- 11-08-1961
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law, Administrative Law
Read the full text of Dadra and Nagar Haveli Act, 1961 section by section on LawLens.
Official source: India Code