Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970

बैंककारी कम्‍पनी (उपक्रमों का अर्जन और अन्‍तरण) अधिनियम, 1970

An Act to provide for the acquisition and transfer of the undertakings of certain banking companies, having regard to their size, resources, coverage and organisation, in order to control the heights of the economy and to meet progressively, and serve better, the needs of development of the economy in conformity with national policy and objectives and for matters connected therewith or incidental thereto.

Act number
Act 5 of 1970
Year
1970
Enacted on
31-03-1970
In force from
19-07-1969
Jurisdiction
Central Act (India)
Subjects
Banking And Finance

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Official source: India Code