National Commission for Women Act, 1990
राष्ट्रीय महिला आयोग अधिनियम, 1990
An Act to constitute a National Commission for Women and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 20 of 1990
- Year
- 1990
- Enacted on
- 30-08-1990
- In force from
- 31-01-1992
- Jurisdiction
- Central Act (India)
- Subjects
- Women And Children
Read the full text of National Commission for Women Act, 1990 section by section on LawLens.
Official source: India Code