Nagaland University Act, 1989
नागालैंड विश्वविद्यालय अधिनियम, 1989
An Act to establish and incorporate a teaching and affiliating University in the State of Nagaland and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 35 of 1989
- Year
- 1989
- Enacted on
- 20-10-1989
- In force from
- 06-09-1994
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Nagaland University Act, 1989 section by section on LawLens.
Official source: India Code