Companies (Profits) Surtax Act, 1964
कम्पनी (लाभ) अतिकर अधिनियम, 1964
An Act to impose a special tax on the profits of certain companies.
- Act number
- Act 7 of 1964
- Year
- 1964
- Enacted on
- 02-05-1964
- In force from
- 02-05-1964
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Companies (Profits) Surtax Act, 1964 section by section on LawLens.
Official source: India Code