Delimitation Act, 2002

परिसीमन अधिनियम, 2002

An Act to provide for the readjustment of the allocation of seats in the House of the People to the States, the total number of seats in the Legislative Assembly of each State, the division of each State and each Union territory having a Legislative Assembly into territorial constituencies for elections to the House of the People and Legislative Assemblies of the States and Union territories and for matters connected therewith.

Act number

Act 33 of 2002

Year

2002

Enacted on

03-06-2002

In force from

03-06-2002

Jurisdiction

Central Act (India)

Subjects

Elections

Read the full text of Delimitation Act, 2002 section by section on LawLens.

Official source: India Code