Acquisition of Certain Area at Ayodhya Act, 1993
अयोध्या में कतिपय क्षेत्र अर्जन अधिनियम,1993
An Act to provide for the acquisition of certain area at Ayodhya and for matters connected therewith or incidental thereto.
- Act number
- Act 33 of 1993
- Year
- 1993
- Enacted on
- 03-04-1993
- In force from
- 07-01-1993
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
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Official source: India Code