Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005
सामूहिक संहार के आयुध और उनकी परिदान प्रणाली (विधिविरुद्ध क्रियाकलापों का प्रतिषेध)अधिनियम, 2005
An Act to prohibit unlawful activities, in relation to weapons of mass destruction and their delivery systems and for matters connected therewith or incidental thereto.
- Act number
- Act 21 of 2005
- Year
- 2005
- Enacted on
- 06-06-2005
- In force from
- 17-11-2006
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005 section by section on LawLens.
Official source: India Code