Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987
जूट पैकेज सामग्री (वस्तु पैकिंग अनिवार्य प्रयोग)अधिनियम, 1987
An Act to provide for the compulsory use of jute packaging material in the supply and distribution of certain commodities in the interests of production of raw jute and jute packaging material, and of persons engaged in the production thereof, and for matters connected therewith.
- Act number
- Act 10 of 1987
- Year
- 1987
- Enacted on
- 09-05-1987
- In force from
- 14-05-1987
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
Read the full text of Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987 section by section on LawLens.
Official source: India Code