Representation of the People Act, 1950

लोकप्रतिनिधित्वअधिनियम, 1950

An Act to provide the allocation of seats in, and the delimitation of constituencies for the purpose of election to, the House of the People and the Legislatures of States, the qualifications of voters at such elections, the preparation of electoral rolls, the manner of filling seats in the Council of States to be filled by representatives of Union territories, and matters connected therewith.

Act number
Act 43 of 1950
Year
1950
Enacted on
12-05-1950
In force from
12-05-1950
Jurisdiction
Central Act (India)
Subjects
Elections

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Official source: India Code