Land Improvement Loans Act, 1883
भूमि विकास उधार अधिनियम,1883
An Act to consolidate and amend the law relating to loans of money by the Government for agricultural improvements.
- Act number
- Act 19 of 1883
- Year
- 1883
- Enacted on
- 12-10-1883
- In force from
- 12-10-1883
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture, Public Finance
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Official source: India Code