Companies (Donations to National Funds) Act, 1951
कंपनी (राष्ट्रीय निधि दान) अधिनियम,1951
An Act to enable companies to make donations to national funds.
- Act number
- Act 54 of 1951
- Year
- 1951
- Enacted on
- 17-10-1951
- In force from
- 17-10-1951
- Jurisdiction
- Central Act (India)
- Subjects
- Companies And Corporate Law
Read the full text of Companies (Donations to National Funds) Act, 1951 section by section on LawLens.
Official source: India Code