Kazis Act, 1880
काज़ी अधिनियम,1880
An Act for the appointment of persons to the Office of Kazi.
- Act number
- Act 12 of 1880
- Year
- 1880
- Enacted on
- 09-07-1880
- In force from
- 09-07-1880
- Jurisdiction
- Central Act (India)
- Subjects
- Religious And Charitable Institutions
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Official source: India Code