Authoritative Texts (Central Laws) Act, 1973
प्राधिकृत पाठ (केन्द्रीय विधि) अधिनियम, 1973
An Act to provide for authoritative texts of Central laws in certain languages.
- Act number
- Act 50 of 1973
- Year
- 1973
- Enacted on
- 05-12-1973
- In force from
- 01-07-1981
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Authoritative Texts (Central Laws) Act, 1973 section by section on LawLens.
Official source: India Code