Supreme Court (Number of Judges) Act, 1956
उच्चतम न्यायालय (न्यायाधीश संख्या) अधिनियम, 1956
An Act to provide for an increase in the number of Judges of the Supreme Court, excluding the Chief Justice.
- Act number
- Act 55 of 1956
- Year
- 1956
- Enacted on
- 16-09-1956
- In force from
- 16-09-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of Supreme Court (Number of Judges) Act, 1956 section by section on LawLens.
Official source: India Code