Repealing and Amending Act, 2015
निरसन और संशोधन अधिनियम, 2015
An Act to repeal certain enactments and to amend certain other enactments.
- Act number
- Act 17 of 2015
- Year
- 2015
- Enacted on
- 13-05-2015
- In force from
- 13-05-2015
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Repealing and Amending Act, 2015 section by section on LawLens.
Official source: India Code