Protection of Women from Domestic Violence Act, 2005

घरेलू हिंसा से महिला संरक्षण अधिनियम, 2005

An Act to provide for more effective protection of the rights of women guaranteed under the Constitution who are victims of violence of any kind occurring within the family and formatters connected therewith or incidental thereto.

Act number
Act 43 of 2005
Year
2005
Enacted on
13-09-2005
In force from
26-10-2006
Jurisdiction
Central Act (India)
Subjects
Women And Children

Read the full text of Protection of Women from Domestic Violence Act, 2005 section by section on LawLens.

Official source: India Code