Manipur Panchayati Raj Act, 1994
मणिपुर पंचायती राज अधिनियम, 1994
An Act to provide for the constitution and organisation of Panchayats as units of local self-Government in the rural areas of Manipur and for matters connected therewith and incidental thereto.
- Act number
- Act 26 of 1994
- Year
- 1994
- Enacted on
- 23-04-1994
- In force from
- 23-04-1994
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law, Elections, Public Finance
Read the full text of Manipur Panchayati Raj Act, 1994 section by section on LawLens.
Official source: India Code