Pondicherry (Administration) Act, 1962
पांडिचेरी (प्रशासन) अधिनियम, 1962
An Act to provide for the administration of Pondicherry and for matters connected therewith.
- Act number
- Act 49 of 1962
- Year
- 1962
- Enacted on
- 05-12-1962
- In force from
- 16-08-1962
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Pondicherry (Administration) Act, 1962 section by section on LawLens.
Official source: India Code