Women’s and Children’s Institutions (Licensing) Act, 1956
An Act to provide for the licensing of institutions for women and children and for matters incidental thereto.
- Act number
- Act 105 of 1956
- Year
- 1956
- Enacted on
- 30-12-1956
- In force from
- 30-December-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Women And Children, Social Welfare
Read the full text of Women’s and Children’s Institutions (Licensing) Act, 1956 section by section on LawLens.
Official source: India Code