Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972
विभागीय जांच (साक्षियों को हाजिर कराना तथा दस्तावेज पेश कराना) अधिनियम, 1972
An Act to provide for the enforcement of attendance of witnesses and production of documents in certain departmental inquiries and for matters connected therewith or incidental thereto.
- Act number
- Act 18 of 1972
- Year
- 1972
- Enacted on
- 31-05-1972
- In force from
- 31-05-1972
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972 section by section on LawLens.
Official source: India Code