Manipur University Act, 2005
मणिपुर विश्वविद्यालय अधिनियम, 2005
An Act to establish and incorporate a teaching and affiliating University in the State of Manipur and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 54 of 2005
- Year
- 2005
- Enacted on
- 28-12-2005
- In force from
- 13-10-2005
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Manipur University Act, 2005 section by section on LawLens.
Official source: India Code