Special Marriage Act, 1954
विशेष विवाह अधिनियम, 1954
An Act to provide a special form of marriage in certain cases, for the registration of such and certain other marriages and for divorce.
- Act number
- Act 43 of 1954
- Year
- 1954
- Enacted on
- 09-10-1954
- In force from
- 01-01-1955
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Special Marriage Act, 1954 section by section on LawLens.
Official source: India Code