Coastal Aquaculture Authority Act, 2005
तटीय जलकृषि प्राधिकरण अधिनियम, 2005
An Act to provide for the establishment of a Coastal Aquaculture Authority for regulating the activities connected with coastal aquaculture in the coastal areas and for matters connected therewith or incidental thereto.
- Act number
- Act 24 of 2005
- Year
- 2005
- Enacted on
- 23-06-2005
- In force from
- 16-12-2005
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
Read the full text of Coastal Aquaculture Authority Act, 2005 section by section on LawLens.
Official source: India Code