Immoral Traffic (Prevention) Act, 1956
अनैतिक व्यापार (निवारण) अधिनियम, 1956
An Act to provide in pursuance of the International Convention signed at New York on the 9th day of May, 1950, for the Prevention of Immoral Traffic.
- Act number
- Act 104 of 1956
- Year
- 1956
- Enacted on
- 30-12-1956
- In force from
- 9-May-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Human Rights, Women And Children, Criminal Law
Read the full text of Immoral Traffic (Prevention) Act, 1956 section by section on LawLens.
Official source: India Code