Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

An Act to provide for the transfer and vesting of the undertaking of the Oil and Natural Gas Commission to and in the Oil and Natural Gas Corporation Limited, a company incorporated under the Companies Act, 1956, and for matters connected therewith or incidental thereto and also to repeal the Oil and Natural Gas Commission Act, 1959.

Act number

Act 65 of 1993

Year

1993

Enacted on

04-09-1993

In force from

02-07-1993

Jurisdiction

Central Act (India)

Subjects

Energy And Electricity

Read the full text of Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993 section by section on LawLens.

Official source: India Code