Forward Contracts (Regulation) Act, 1952
अग्रिम संविदा (विनियमन) अधिनियम, 1952
An Act to provide for the regulation of certain matters relating to forward contracts, the prohibition of options in goods and for matters connected therewith.
- Act number
- Act 74 of 1952
- Year
- 1952
- Enacted on
- 26-12-1952
- In force from
- 24-08-1953
- Jurisdiction
- Central Act (India)
- Subjects
- Contracts And Commercial Law
Read the full text of Forward Contracts (Regulation) Act, 1952 section by section on LawLens.
Official source: India Code