Jute Companies (Nationalisation) Act, 1980

जूट कंपनी (राष्‍ट्रीयकरण) अधिनियम, 1980

An Act to provide for the acquisition and transfer of the undertakings of the jute companies, specified in the First Schedule with a view to securing the proper management of such undertakings so as to subserve the interests of the general public by ensuring the continued manufacture, production and distribution of articles made of jute, which are essential to the needs of the economy of the country and for matters connected therewith or incidental thereto.

Act number

Act 62 of 1980

Year

1980

Enacted on

21-12-1980

In force from

21-12-1980

Jurisdiction

Central Act (India)

Subjects

Companies And Corporate Law

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Official source: India Code