Notaries Act, 1952
नोटेरी अधिनियम, 1952
An Act to regulate the profession of notaries.
- Act number
- Act 53 of 1952
- Year
- 1952
- Enacted on
- 09-08-1952
- In force from
- 14-02-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of Notaries Act, 1952 section by section on LawLens.
Official source: India Code