Pensions Act, 1871
पेंशन अधिनियम,1871
An Act to consolidate and amend the law relating to pensions and grants by Government of money or land-revenue.
- Act number
- Act 23 of 1871
- Year
- 1871
- Enacted on
- 18-08-1871
- In force from
- 18-08-1871
- Jurisdiction
- Central Act (India)
- Subjects
- Public Service, Public Finance
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Official source: India Code