National Sports University Act, 2018

राष्ट्रीय खेलकूद विश्वआविद्यालय अधिनियम, 2018

An Act to establish and incorporate a National Sports University in the State of Manipur, a specialised University first of its kind, to promote sports education in the areas of sports sciences, sports technology, sports management and sports coaching besides functioning as the national training centre for select sports disciplines by adopting best international practices and for matters connected therewith or incidental thereto.

Act number
Act 25 of 2018
Year
2018
Enacted on
17-08-2018
In force from
31-05-2018
Jurisdiction
Central Act (India)
Subjects
Education

Read the full text of National Sports University Act, 2018 section by section on LawLens.

Official source: India Code