Religious Societies Act, 1880
धार्मिक सोसाइटी अधिनियम,1880
An Act to confer certain powers on Religious Societies.
- Act number
- Act 1 of 1880
- Year
- 1880
- Enacted on
- 09-10-1880
- In force from
- 09-10-1880
- Jurisdiction
- Central Act (India)
- Subjects
- Religious And Charitable Institutions
Read the full text of Religious Societies Act, 1880 section by section on LawLens.
Official source: India Code