Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987

गोवा, दमण और दीव खनन रियायत (उत्‍सादन और खनन पट्टा के रूप में घोषणा) अधिनियम,1987

An Act to provide for the abolition of the mining concessions in operation in the Union territory of Goa, Daman and Diu and specified in the First and the Second Schedules, and for the declaration of such mining concessions as mining leases under the Mines and Minerals (Regulation and Development) Act, 1957 with a view to the regulation of the mines to which such concessions relate and for the development of minerals under the control of the Union and for matters connected therewith or incidental thereto.

Act number

Act 16 of 1987

Year

1987

Enacted on

23-05-1987

In force from

23-05-1987

Jurisdiction

Central Act (India)

Subjects

Mines And Minerals

Read the full text of Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987 section by section on LawLens.

Official source: India Code