Kalakshetra Foundation Act, 1993
कलाक्षेत्र प्रतिष्ठान अधिनियम, 1993
An Act to declare Kalakshetra of Madras to be an institution of national importance to provide for the establishment and incorporation of a Foundation for its administration, to make provisions for further development of Kalakshetra in accordance with the aims and objects for which Kalakshetra was founded and for matters connected therewith or incidental thereto.
- Act number
- Act 6 of 1994
- Year
- 1994
- Enacted on
- 04-01-1994
- In force from
- 29-09-1993
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Kalakshetra Foundation Act, 1993 section by section on LawLens.
Official source: India Code